Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2)(g) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(g)Agency shall ensure that every private security guard and supervisor working for it undergoes a medical examination, after every 12 months from his last such examination so as to ensure his continued maintenance of physical standards as prescribed for the entry level.