Allahabad High Court
Harsh Enterprises vs Director .Nrhm. Govt. And 6 Others on 7 July, 2020
Bench: Manoj Misra, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- WRIT - C No. - 10805 of 2020 Petitioner :- Harsh Enterprises Respondent :- Director .Nrhm. Govt. And 6 Others Counsel for Petitioner :- Gopal Verma Counsel for Respondent :- A.S.G.I.,C.S.C. Hon'ble Manoj Misra,J.
Hon'ble Piyush Agrawal,J.
Learned counsel for the petitioner prays to withdraw this writ petition with liberty to file a fresh writ petition seeking appropriate relief.
Accordingly, the writ petition is dismissed as withdrawn with liberty to file a fresh writ petition.
Order Date :- 7.7.2020 Rahul Dwivedi/-