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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(4)(b) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(b)The person concerned may tamper or distort the school records or may create other damages to the property or accessories of the school, then the Committee may decide to suspend such a person by Special Resolution.