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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(iii) in Standing Order No. 1 Of The Financial Commissioner Himachal Pradesh

(iii)Patwaris should also be directed to note on the extract from the jamabandi the amount of demand payable for the land in dispute for each harvest, the land revenue and cesses being shown separately. The areas to be ascertained as under each crop will, of course, be that under matured crops, failed crops (kharaba) being deducted.