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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Inland Waterways Authority Of India (Amendment) Act, 2001

(2)The Chairman or in his absence, the Vice- Chairman, or in the absence of both, such other member as is chosen by the members present at the meeting of the Authority shall preside at the meeting.