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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(b) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(b)use the information stored with it for any purpose other than providing services under these Regulations, without the prior approval of the Board;