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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(5) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(5)The licensee shall provide accommodation for the office of the distillery officer and his staff within the licensed premises and extend required assistance to the Excise Officer in carrying out his duties.