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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(1)All dealings and contracts in connection with the purchase and supply of cane shall be had and made according to the standard maund of 82.2/7 ibs., avoir dupois and multiples and sub-multiples thereof, and all weighments shall be made by means of a weigh-bridge or scales and recorded correctly to the nearest 1/8th of maund.