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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Motor Vehicles (Driving) Regulations, 2017

(b)"carriageway" means the part or parts of a road normally used by vehicular traffic, whether separated from one another by a dividing strip or a difference of level or not;