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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(6) in The General Provident Fund (U.P.) Rules, 1985

(6)The amount of bonus will be debited to the minor head "Incentive Bonus to Provident Fund subscribers" under the Major Head "249 - Interest Payment - C - Interest on small savings. Provident Fund etc.".