Section 11(6)(a) in Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine) Regulation 2023

[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

(a)direct the permittee in Form VI, under intimation to all the State Designated Agencies, that the permittee within a period of two months shall, -

(i)correct the star level displayed on the label of the washing machine or remove the defects and deficiencies found during testing;

(ii)withdraw all the stocks from the market to comply with the directions of the Bureau; and

(iii)change the particulars displayed on advertising material;

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