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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(2)(h3) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(h3)the manner in which inquiries into all or any of the activities of the Board shall be made under sub-section (1) of section 36P;]