- In this Act, unless the context otherwise requires,-(a)"Committee" means the Committee constituted under section 6;(b)"Fund" means the Sugar Development Fund formed under section 3;(c)"prescribed" means prescribed by rules made under this Act;(d)all other words and expressions used in this Act and not defined; but defined in the Sugar Cess Act, 1982, shall have the meanings respectively assigned to them in that Act.
