Delhi High Court - Orders
Sh. Ajay Kumar Bhalla & Ors vs Prakash Kumar Dixit on 5 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.APP.(C) 35/2023 & CM APPLS. 32311-12/2023
SH. AJAY KUMAR BHALLA & ORS. ..... Appellant
Through: Mr. Alexander Paikaday, Advocate
for Mr. Harish Vaidynathan Shankar,
Advocate.
versus
PRAKASH KUMAR DIXIT ..... Respondent
Through: Mr. Sanjoy Ghose, Senior Advocate
with Mr. Anand Shankar Jha, Mr.
Arpit Gupta, Mr. Sachin and Mr.
Rohan Mandal, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 05.10.2023
1. Request for adjournment is made on behalf of the appellant.
2. At request, re-notify on 15.01.2024.
3. Interim order to continue.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 5, 2023 NA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 22:23:16