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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1)(b) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(b)require such person to produce for his inspection the licence or any other documents granted by the competent authority or any books of account or other document that may have any bearing on such offence ;