Section 13 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges
13. Effect of withdrawal, non-recognition and non-renewal of recognition.
- A.H.S. School/Junior College, if fails to secure recognition or renewal thereof from the Council, or if its recognition is withdrawn, shall be considered for all intents and purposes as H.S. School/Junior College permitted to open Higher secondary classes, and will be eligible, to apply afresh for temporary recognition which will be considered on merit.
