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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(7)(i) in Assam General Sales Tax Act, 1993

(i)In the case of a dealer who has more than one place of business in the State or, who is an importer or a manufacturer or a casual dealer or non-resident dealer or an agent of a non-residential dealer on a dealer in whose case the tax is leviable at the point of last purchase ...... Nil.