Section 25 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
25. Fee for writs of demand or citation to appear.
- The fee charged for the issue of a writ or citation to appear shall be Re. 1/-. This fee shall be added to the arrears for which the writ, of citation is issued, and shall be included in the amount specified therein.
