Jharkhand High Court
Rahul Todi & Others vs The State Of Jharkhand & Another ... ... on 23 August, 2024
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No.3907 of 2018
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Rahul Todi & Others ... Petitioners Versus The State of Jharkhand & Another ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioners : Mr. Chandra S. Singh, Advocate For the State : Mr. Sanjay Kr. Srivastava, Addl.P.P. For the OP No.2 : Mr. Sreenu Garapati, Advocate
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Order No:-06 Dated:-23-08-2024 Heard the parties.
Learned counsel for the opposite party no.2 prays for time. Prayer for time is allowed as the last chance. List this case after two weeks. Interim relief granted earlier vide order dated 11.11.2019 shall continue till next date of listing of this case.
(Anil Kumar Choudhary, J.) Abhiraj/