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Delhi High Court - Orders

Dr. Radha Dubey vs Govt. Of Nct Of Delhi And Ors on 30 November, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                            $~2 [2019]
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    W.P.(C) 4929/2019 & CM Nos. 21908-09/2019
                                 DR. RADHA DUBEY                                        ..... Petitioner
                                              Through                None

                                                      versus

                                 GOVT. OF NCT OF DELHI AND ORS.    ..... Respondents
                                                Through None
                                 CORAM:
                                 HON'BLE MR JUSTICE RAJIV SHAKDHER
                                 HON'BLE MR JUSTICE TALWANT SINGH
                                          ORDER

% 30.11.2021 [Physical Hearing/Hybrid Hearing (as per request)]

1. It is already 4.30 p.m.

2. No time left.

3. List the matter on 15.5.2022.

RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 30, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:06.12.2021 16:14:10