Delhi High Court - Orders
Dr. Radha Dubey vs Govt. Of Nct Of Delhi And Ors on 30 November, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~2 [2019]
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4929/2019 & CM Nos. 21908-09/2019
DR. RADHA DUBEY ..... Petitioner
Through None
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through None
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MR JUSTICE TALWANT SINGH
ORDER
% 30.11.2021 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is already 4.30 p.m.
2. No time left.
3. List the matter on 15.5.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 30, 2021/pmc Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:06.12.2021 16:14:10