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State of Rajasthan - Section

Section 34 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

34. [ Increments during probation. [Substituted by Rajasthan Notification No. G.S.R. 87, dated 9.1.2013 (w.e.f 5.3.1986).]

- Increments to the probationer trainee and probationer shall be governed by provisions of the Rajasthan Service Rules, 1951 as amended from time to time.]