Delhi High Court - Orders
Srs Investments Bengal Tiger Ltd vs Mr. Rahul Todi & Ors on 7 February, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~13(1)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 749/2020 & CM APPL. 29289/2020
SRS INVESTMENTS BENGAL TIGER LTD. ..... Petitioner
Through: Ms. Avlokita Rajvi, Adv.
versus
MR. RAHUL TODI & ORS. ..... Respondents
Through: Mr. Arjun Aggarwal, Adv. for
R-1, R-3 to R-8.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 07.02.2022 The hearing was conducted through video conferencing.
1. At joint request, renotify on 30.05.2022.
2. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J FEBRUARY 7, 2022/dss Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:08.02.2022 16:44:33