Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Srs Investments Bengal Tiger Ltd vs Mr. Rahul Todi & Ors on 7 February, 2022

Author: Najmi Waziri

Bench: Najmi Waziri

                              $~13(1)
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      CONT.CAS(C) 749/2020 & CM APPL. 29289/2020
                                     SRS INVESTMENTS BENGAL TIGER LTD.                 ..... Petitioner
                                                        Through:     Ms. Avlokita Rajvi, Adv.

                                                        versus

                                     MR. RAHUL TODI & ORS.                            ..... Respondents
                                                  Through:           Mr. Arjun Aggarwal, Adv. for
                                                                     R-1, R-3 to R-8.

                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                                  ORDER

% 07.02.2022 The hearing was conducted through video conferencing.

1. At joint request, renotify on 30.05.2022.

2. The order be uploaded on the website forthwith.

NAJMI WAZIRI, J FEBRUARY 7, 2022/dss Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:08.02.2022 16:44:33