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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(b) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(b)transport, attempt to transport or abet the transport of milk products of any kind from any place situated within the State of Uttar Pradesh by outside the border areas to any place situated within the border area except in accordance with a permit issued by the State Government, or any other officer authorised in this behalf by the State Government: