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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(xvi) in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955

(xvi)authorise and regulate the compounding of offences against, or liabilities incurred under, this Act or the rules made thereunder;