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[Cites 0, Cited by 0] [Section 19(13)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(13)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)a declaration that the related party shall perform its duty in relation to the REIT independent of its related business;