Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 217(1)] [Section 217] [Entire Act]

NCT Delhi - Subsection

Section 217(1)(b) in The New Delhi Municipal Council Act, 1994

(b)the reservation or allotment of any site for any street, open space, park, recreation ground, school, market or any other public purpose;