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State of Madhya Pradesh - Section

Section 1 in The M.P. Forest (Contract) Rules, 1927

1. Short title.

- These rules may be cited as ["The Forest Contract Rules"] [Vide Notification No. 2288/Ten/59, dated 27-3-1959, Published in M.P. Rajpatra, Part 4 (Ga), dated 27-3-1959 at page 223.].