Delhi High Court - Orders
Ajay Bhutani vs Seetangeli Bhutani on 18 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 447/2019, CM APPL. 23809/2019
AJAY BHUTANI
..... Petitioner
Through:
versus
SEETANGELI BHUTANI
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.09.2023
1. There is no appearance on behalf of the petitioner.
2. It seems that the petitioner is not interested in pursuing the present contempt petition.
3. Accordingly, the petition is dismissed for non-prosecution.
JASMEET SINGH, J SEPTEMBER 18, 2023/DM This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 22:17:21