Gujarat High Court
Dastan Residency Through Joga Singh ... vs National E-Assessment Centre Delhi on 24 August, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/SCA/7461/2021 ORDER DATED: 24/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7461 of 2021
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DASTAN RESIDENCY THROUGH JOGA SINGH KALRA
Versus
NATIONAL E-ASSESSMENT CENTRE DELHI
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Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
. for the Respondent(s) No. 1,2
MR. NIKUNT RAVAL, SENIOR STANDING COUNSEL FOR MRS
KALPANAK RAVAL(1046) for the Respondent(s) No. 2
SERVED BY RPAD (N)(6) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 24/08/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Learned Senior Standing Counsel Mr. Nikunt Raval seeks time to take proper instructions and file an affidavit with regard to the query raised by the Court vide the order dated 17.08.2021.
Put up on 07.09.2021.
(BELA M. TRIVEDI, J) (A. C. JOSHI,J) AMAR SINGH Page 1 of 1 Downloaded on : Tue Aug 24 23:54:16 IST 2021