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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(3) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(3)Thee-trading platform managed and operated by a person or State Government or its agencies, as the case may be, shall provide all infrastructures and services connected toe-trading, as may be prescribed.