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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(3)Every wooden overhead deck shall be at [6.4 centimetres] [Substituted by G.S.R. 61, dated 6th January, 1967] thick and every wooden sheathing shall be at least [5.8 centimetres] [Substituted by G.S.R. 61, dated 6th January, 1967] thick.The Central Government may exempt any ship from either of the requirements of this sub-rule to the extent that it is satisfied that compliance therewith is unreasonable or impracticable in the circumstances.