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Competition Commission Of India . vs Google Llc on 14 May, 2018

     ITEM NO.99                          REGISTRAR COURT. 1                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     13716-13717/2017

     COMPETITION COMMISSION OF INDIA .                                    Petitioner(s)

                                                    VERSUS

     GOOGLE LLC & ORS.                                                    Respondent(s)

     Date : 14-05-2018 These petitions were called on for hearing today.

     For Petitioner(s)
                                       Mr. Sumit Srivastava, Adv.
                                       Mr. Arjun Krishnan, AOR

     For Respondent(s)
                                       Mr. Abhimanyu Chopra, Adv.
                                       Mr. Sahil Khanna, Adv.
                                       Mr. M. P. Devanath, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Ld. Counsel for respondent Nos.1 and 3 submits that he is represented for respondent No.2 also and he has already filed vakalatnama on behalf of respondent No.2 on 9.5.2018. He further submits that he does not wish to file counter affidavit on behalf of respondent Nos.1 to 3.

Service is complete on respondent No.4 but none has entered appearance.

The matter falls under complete category. Registry to process the same for listing before the Signature Not Verified Hon'ble Court, as per rules.

RUPAM DHAMIJA Date: 2018.05.16 12:35:34 IST Reason:

KAPIL MEHTA Registrar 14.5.2018 rd