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State of Madhya Pradesh - Section

Section 103 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

103.

A candidate, who has passed the High School or Higher Secondary Examination in English only under Regulations 101 or 102 above, may be permitted to appear at a subsequent High School, Higher Secondary School Examination in all the remaining subjects after excluding English and the Oriental language on the basis of which he previously appeared and passed the High School or Higher Secondary School Examination in English only.