Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 583] [Entire Act] State of Punjab - Subsection Section 583(d) in Punjab Jail Manual, 1996 (d)State Govt, remission will be granted at such scale or such quantum as may be fixed by the State Govt, from time to time.
