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Calcutta High Court

Budge Budge Jute & Industries Ltd vs The East India Jute & Hessian Exchange on 28 January, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

                                      ORDER SHEET
                                    CS 288 OF 1977
                            IN THE HIGH COURT AT CALCUTTA

                        Ordinary Original Civil Jurisdiction

                                    ORIGINAL SIDE




                          BUDGE BUDGE JUTE & INDUSTRIES LTD

                                       Versus

                       THE EAST INDIA JUTE & HESSIAN EXCHANGE




      BEFORE:

      The Hon'ble JUSTICE DEBANGSU BASAK

Date : 28th January, 2014.

The Court: Papers are not traceable. None appears for the plaintiff.

The suit is dismissed without any order as to costs.

(DEBANGSU BASAK, J.) sg2