Calcutta High Court
Budge Budge Jute & Industries Ltd vs The East India Jute & Hessian Exchange on 28 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
CS 288 OF 1977
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BUDGE BUDGE JUTE & INDUSTRIES LTD
Versus
THE EAST INDIA JUTE & HESSIAN EXCHANGE
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 28th January, 2014.
The Court: Papers are not traceable. None appears for the plaintiff.
The suit is dismissed without any order as to costs.
(DEBANGSU BASAK, J.) sg2