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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(h) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(h)manner of mineral processing and mineral up-gradation, if any, including mode of tailing disposal;