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Calcutta High Court

Skf South East Asia & Pacific Pte Ltd. ... vs Premier (India) Bearings Ltd on 13 February, 2026

              ORDER                                                   OD - 43

                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                CS/120/2008
               SKF SOUTH EAST ASIA & PACIFIC PTE LTD. SINGAPORE
                                      VS
                        PREMIER (INDIA) BEARINGS LTD.

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th February, 2026.

APPEARANCE:-

Mr. Bolarko Sen, Adv.
Mr. Suvradal Chowdhury, Adv.
Ms. Rupsa Ganguli, Adv.
...for plaintiff.
The Court:- Learned Advocate representing the plaintiff is to take necessary steps in amending the cause title of the plaint in the event of the change of name of the plaintiff company as well as restructuring of the same. He is to serve notice upon the opposite party defendants intimating the next date of hearing and file an affidavit of service to that effect.
Next date be fixed on 25th March, 2026.
[ANANYA BANDYOPADHYAY, J.] R. D. Barua