Calcutta High Court
Skf South East Asia & Pacific Pte Ltd. ... vs Premier (India) Bearings Ltd on 13 February, 2026
ORDER OD - 43
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/120/2008
SKF SOUTH EAST ASIA & PACIFIC PTE LTD. SINGAPORE
VS
PREMIER (INDIA) BEARINGS LTD.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 13th February, 2026.
APPEARANCE:-
Mr. Bolarko Sen, Adv.
Mr. Suvradal Chowdhury, Adv.
Ms. Rupsa Ganguli, Adv.
...for plaintiff.
The Court:- Learned Advocate representing the plaintiff is to take necessary steps in amending the cause title of the plaint in the event of the change of name of the plaintiff company as well as restructuring of the same. He is to serve notice upon the opposite party defendants intimating the next date of hearing and file an affidavit of service to that effect.
Next date be fixed on 25th March, 2026.
[ANANYA BANDYOPADHYAY, J.] R. D. Barua