Delhi High Court - Orders
M/S Bhatia Engineering Company vs Cochin Shipyard Ltd on 21 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 56/2022
M/S BHATIA ENGINEERING COMPANY .....Appellant
Through: Dr. Amit George, Dr. Swaroop
George, Mr. Abhinandan Jain, Mr.
Rupam Jha, Mr. Abhishwar Suri and
Ms. Ibansara S., Advs
versus
COCHIN SHIPYARD LTD. .....Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 21.01.2025
1. None appears for the respondent.
2. In the interest of justice, adverse orders are deferred.
3. List on 08.04.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 21, 2025/akr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2025 at 21:19:53