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Delhi High Court - Orders

M/S Bhatia Engineering Company vs Cochin Shipyard Ltd on 21 January, 2025

Author: Rekha Palli

Bench: Rekha Palli

                                    $~36
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO (COMM) 56/2022
                                                M/S BHATIA ENGINEERING COMPANY                                                   .....Appellant
                                                                                      Through:                 Dr. Amit George, Dr. Swaroop
                                                                                                               George, Mr. Abhinandan Jain, Mr.
                                                                                                               Rupam Jha, Mr. Abhishwar Suri and
                                                                                                               Ms. Ibansara S., Advs

                                                                                      versus

                                                COCHIN SHIPYARD LTD.                                                             .....Respondent
                                                             Through:                                          None

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                      ORDER

% 21.01.2025

1. None appears for the respondent.

2. In the interest of justice, adverse orders are deferred.

3. List on 08.04.2025.

REKHA PALLI, J SAURABH BANERJEE, J JANUARY 21, 2025/akr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2025 at 21:19:53