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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)Where the registry of an Indian fishing boat is transferred under rule 11, the registrar of the original port of registry shall close the registry of the Indian fishing boat in his register.