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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Uttarakhand - Subsection

Section 70(2)(d) in Uttarakhand Co-Operative Societies Act, 2003

(d)all matters relating to the objects of he society mentioned in the bye-laws as also those relating to the election of office-bearers.