Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(7) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(7)In case the Commission acts as an Arbitrator, the procedure for adjudication and settlement to be followed shall be, as far as possible, the same as in the case of hearing before the Commission provided for in Chapter II.