Allahabad High Court
Uttar Pradesh State Road Transport ... vs Vijay Mishra & Another on 7 July, 2010
Author: S.C. Agarwal
Bench: S.C. Agarwal
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1082 of 2010 Petitioner :- Uttar Pradesh State Road Transport Corp. Thru' R.M. Varanasi Respondent :- Vijay Mishra & Another Petitioner Counsel :- Samir Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble S.C. Agarwal,J.
Civil Misc. Delay Condonation Application No. 181167 of 2010 Issue notice on the aforementioned Delay Condonation Application. Notice will be issued by Registered Post A.D. fixing 6.10.2010 . Requisite steps will be taken within two weeks. List this case on 6.10.2010 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 7.7.2010 safi