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Madras High Court

Mrs.Dhanabakkiam vs The Managing Director on 20 July, 2015

Author: T.S.Sivagnanam

Bench: T.S.Sivagnanam

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 20.07.2015

CORAM:

THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
								
W.P.Nos.27796 to 27798 of 2004
&
W.P.M.P.Nos.72 and 73 of 2015

W.P.No.27796 of 2014

K.P.Rajagopal (Died)
1.Mrs.Dhanabakkiam
2.Mrs.Uma Devi
3.Mrs.Sasikala						... 	Petitioners
(Petitioners 1 to 3 are impleaded 
by order this Court dated 20.07.2015)

vs.

1. The Managing Director
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (TIIC) 473, Anna Salai
    Nandanam
    Chennai  600 035

2. The Branch Manager
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (Special Recovery Branch)
    No.94, Dr.Nanjappa Road
    Coimbatore  641 018				... Respondents 

PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus calling for the records relating to the order of 2nd respondent in TIIC/CBE/RO/2004/05/05 dated 09.09.2004 and published in Daily Thanthi dated 14.09.2004 and quash the same and consequently direct the second respondent to bring the properties of the third respondent for sale.


W.P.No.27797 of 2014
M/s.Sri Rani Lakshmi Traders
Rep. By its partner M.Balasundaram
325-B, P.N.Palayam Road
Opp. LGB Sivasakthi Colony
Ganapathy
Coimbatore  641 006					... Petitioner 


Vs.

1. The Managing Director
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (TIIC) 473, Anna Salai
    Nandanam
    Chennai  600 035

2. The Branch Manager
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (Special Recovery Branch)
    No.94, Dr.Nanjappa Road
    Coimbatore  641 018

3. Sri Kumaran Roller Flour Mills Limited'
    having its registered office at No.325B
    P.N.Palayam Road, Sivasakthi Colony
    Ganapathy, Coimbatore  641 006			... Respondents 

	PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Certiorarified Mandamus calling for the records relating to the order of 2nd respondent in TIIC/CBE/RO/2004/05/05 dated 09.09.2004 and published in Daily Thanthi dated 14.09.2004 and quash the same and consequently direct the second respondent to bring the properties of the third respondent for sale.
W.P.No.27798 of 2014
Shri Kumaran Roller Flour Mills Limited
having its registered office at No.325B
P.N.Palayam Road, Sivasakthi Colony
Ganapathy, Coimbatore  641 006				... Petitioner 


Vs.

1. The Managing Director
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (TIIC) 473, Anna Salai
    Nandanam
    Chennai  600 035

2. The Branch Manager
    Tamil Nadu Industrial Investment Corporation Ltd.,
    (Special Recovery Branch)
    No.94, Dr.Nanjappa Road
    Coimbatore  641 018					... Respondents 

	PRAYER: Writ Petition filed under Article 226 of the Constitution of India praying for the issuance of a Writ of Mandamus directing the respondents to place the offer of the petitioner dated 25.08.2004 before the settlement committee and consider the same on merit.
		For Petitioners    :	M/s.S.R.Sundar

		For Respondents :	Mr.Kalyanaraman
						for
						M/s.Aiyar and Dolia
					-----	

COMMON ORDER

The petitioners have filed two petitions in W.P.No.27796 of 2004, wherein they sought for withdrawing the writ petition and also for a direction to the Tamil Nadu Industrial Investment Corporation Ltd to release the title deeds of the property, which is the subject matter of mortgage with Tamil Nadu Industrial Investment Corporation Ltd.

2. The learned standing counsel for the Tamil Nadu Industrial Investment Corporation Ltd., submits that the prayer sought for by the petitioner can be granted and appropriate direction may be issued.

3. The learned counsel for the petitioners submitted that the entire loan amount has been settled as on 19.01.2007, which is admitted by the respondent. The said submission is placed on record.

4. In the light of the above, W.P.No.27796 of 2004 is disposed of with a direction to the Tamil Nadu Industrial Investment Corporation Ltd. to return the title deeds of the property, which has been the subject matter of mortgage, to the petitioners. No costs. Consequently, the connected miscellaneous petitions are closed.

In view of the order passed in W.P.No.27796 of 2004, W.P.Nos.27797 of 2004 and 27798 of 2004 are closed.

20.07.2015 Index:yes/no Internet:yes/no gpa To

1. The Managing Director Tamil Nadu Industrial Investment Corporation Ltd., (TIIC) 473, Anna Salai Nandanam Chennai  600 035

2. The Branch Manager Tamil Nadu Industrial Investment Corporation Ltd., (Special Recovery Branch) No.94, Dr.Nanjappa Road Coimbatore  641 018 T.S.SIVAGNANAM.J., gpa W.P.Nos.27796 to 27798 of 2004 & W.P.M.P.Nos.72 and 73 of 2015 20.07.2015