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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Uttar Pradesh - Subsection

Section 211(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)a bulkhead anchorage and air lock is tested at its workplace at an excavation or tunnelling work immediately after their installation at such place.