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[Cites 0, Cited by 0] [Section 5(1A)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1A)(ii) in The Passports Act, 1967

(ii)a travel document under this Act, for visiting such foreign country or countries (including a named foreign country) as may be specified in the application or for an endorsement on the passport or travel document referred to in this section,