Supreme Court - Daily Orders
M/S Prefect Narrow Fabrics Pvt Ltd vs M/S Bibby Financial Services India Pvt ... on 5 December, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.4 COURT NO.5 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.445 of 2014
M/S PREFECT NARROW FABRICS PVT LTD AND ORS Petitioner(s)
VERSUS
M/S BIBBY FINANCIAL SERVICES INDIA PVT LTD Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 05/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ashish Garg, Adv.
Mr. S.K. Bandyopadhyay, Adv.
Mr. T. L. Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter before the Bench, wherein one of us, (Justice Uday Umesh Lalit), is not a member.
The Registry is directed to do the needful.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2014.12.06
11:54:50 IST
Reason: