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Supreme Court - Daily Orders

M/S Prefect Narrow Fabrics Pvt Ltd vs M/S Bibby Financial Services India Pvt ... on 5 December, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.4                                COURT NO.5                SECTION XVIA

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                              Transfer Petition (Criminal)   No.445 of 2014


  M/S PREFECT NARROW FABRICS PVT LTD AND ORS                            Petitioner(s)

                                                   VERSUS

  M/S BIBBY FINANCIAL SERVICES INDIA PVT LTD                            Respondent(s)

  (With appln. (s) for ex-parte stay)


  Date : 05/12/2014 This petition was called on for hearing today.

  CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)                   Mr. Ashish Garg, Adv.
                                      Mr. S.K. Bandyopadhyay, Adv.
                                      Mr. T. L. Garg, AOR

  For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter before the Bench, wherein one of us, (Justice Uday Umesh Lalit), is not a member.

The Registry is directed to do the needful.





                              (Chetan Kumar)                      (H.S. Parasher)
                               Court Master                         Court Master


Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2014.12.06
11:54:50 IST
Reason: