Kerala High Court
Thrishna Sathyapal vs C.Aswin Prakash on 23 October, 2019
Author: B.Sudheendra Kumar
Bench: B.Sudheendra Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR
WEDNESDAY, THE 23RD DAY OF OCTOBER 2019 / 1ST KARTHIKA, 1941
Tr.P(C).No.176 OF 2019
AGAINST THE ORDER/JUDGMENT IN OP 237/2019 OF FAMILY
COURT,KOZHIKODE
PETITIONER/S:
THRISHNA SATHYAPAL,
AGED 31 YEARS
W/O. C. ASWIN PRAKASH, THE RETREAT,
NEAR FOUR SOME SODA, ALAVI P.O,
KANNUR-670008.
BY ADVS.
SRI.P.SASI
SRI.MANU.M.THOMAS
SRI.P.C.ANIL KUMAR
SRI.K.A.BENNY (B-865)
RESPONDENT/S:
C.ASWIN PRAKASH,
S/O.C.JAYAPRAKASH, AGED 34 YEARS, CHAMAKKALAYIL
HOUSE, P.O. CHELAVOOR, CALICUT-673571, REP. BY
P.A HOLDER FATHER C. JAYAPRAKASH, AGED 68
YEARS, CHAMAKKALAYIL HOUSE, CHELAVOOR, CALICUT-
673571.
R1 BY ADV. SRI.N.L.KRISHNAMOORTHY
R1 BY ADV. SRI.K.LAKSHMINARAYANAN
R1 BY ADV. SMT.SATHYASHREE PRIYA ESWARAN
THIS TRANSFER PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 23.10.2019, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
Tr.P(C).No.176 OF 2019
-2-
ORDER
Since the matter has been settled, the learned counsel for the petitioner has requested for closing this Transfer Petition. Accordingly, this Transfer Petition stands closed.
sd/-
B. SUDHEENDRA KUMAR, JUDGE STK APPENDIX PETITIONER'S/S EXHIBITS:
ANNEXURE A1 A TRUE PHOTO COPY OF THE OP.237/2019 ON THE FILE OF THE HON'BLE FAMILY COURT, KOZHIKODE.
ANNEXURE A2 A SCREEN SHORT OF GOOGLE MAP SHOWING DISTANCE FROM KANNUR TO FAMILY COURT, KOHZIKODE.