Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5)(b) in The Orissa Local Fund Service Rules, 1975

(b)In respect of the posts in the cadres of Senior Assistant, Head Assistant and Superintendent, on the basis of merit with due regard to seniority.