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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(v) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(v)ensure the execution of schemes, works, projects entrusted to it by any law and those assigned to it by the Central or State Government;