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Allahabad High Court

Pintoo Singh @ Brijendra Singh vs State Of U.P. on 22 January, 2010

Author: Shashi Kant Gupta

Bench: Shashi Kant Gupta

Court No. - 51

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1677 of
2010

Petitioner :- Pintoo Singh @ Brijendra Singh
Respondent :- State Of U.P.

Petitioner Counsel :- Hardev Singh
Respondent Counsel :- Govt Advocate

Hon'ble Shashi Kant Gupta,J.

Put up as fresh on 9.3.2010. Order Date :- 22.1.2010 Vinay