Allahabad High Court
Pintoo Singh @ Brijendra Singh vs State Of U.P. on 22 January, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1677 of 2010 Petitioner :- Pintoo Singh @ Brijendra Singh Respondent :- State Of U.P. Petitioner Counsel :- Hardev Singh Respondent Counsel :- Govt Advocate Hon'ble Shashi Kant Gupta,J.
Put up as fresh on 9.3.2010. Order Date :- 22.1.2010 Vinay